Co-Operative Societies Act 2008
Second
Schedule
(Regulation
4)
Fees Payable
|
Item Fee |
Fee $ |
1. |
For
application for registration by a Co-operative Society, other than a Junior
Co-operative..................................
|
25.00
|
2.
|
For
a Certificate of Registration............................................
|
|
|
(a) |
for
a Credit
Union................................................................ |
300.00
|
|
(b) |
for
any other registered society, other than a Junior Cooperative Society
.............................................. |
100.00
|
3.
|
For
reservation of name .................................... |
25.00
|
4.
|
For
change of name ............................................ |
25.00
|
5.
|
For
arch..............................................................................
|
5.00
|
6.
|
For
restoring society’s name to register:
|
|
|
(a) |
Credit
Union ........................................................................
|
100.00
|
|
(b) |
Other
Co-operative Society .............................. |
75.00
|
7.
|
For
the filing of the annual and special returns:...........................
|
|
|
(a) |
on
the day that it is due – Credit Union ............................... |
4,000.00
|
|
-
Other
Society.................................................................... |
Free
|
|
(b) |
for
each day after the date that it is due to be filed, a special filing fee |
|
|
|
Credit Union
............................................................. |
10.00
|
|
|
to
a maximum
of.................................................................. |
500.00
|
|
|
-
Other
Society.................................................................... |
5.00
|
|
|
to
a maximum
of.................................................................. |
200.00
|
8.
|
For
a certificate of continuance................................ |
25.00
|
9.
|
For
a certificate of amendment of by-laws......................... |
25.00
|
10.
|
For
a certificate of revival ........................................... |
25.00
|
11.
|
For
a certificate of dissolution.................................. |
25.00
|
12.
|
For
an examination of any document ...................... |
10.00
|
13.
|
For
photocopies of any document:
|
|
|
(a) |
for
the first page
.................................................................. |
2.00
|
|
(b) |
for
each additional page....................................................... |
1.00
|
14.
|
For
certification of any document: ................................
|
|
|
(a) |
for
the first
page................................................................... |
2.00
|
|
(b) |
for
each additional page....................................................... |
1.00
|
15.
|
For
a notice that is required to be published in the Gazette ......... |
the
cost of placing of the notice in the Gazette |
16
|
For
any certificate other than certificate of dissolution or certificate for
which a fee is not provided............................ |
25.00
|
17.
|
For
filing any document unrelated to anything for which a fee is not
provided................................................................. |
10.00
|
NOTE: The fees (other than
those referred to in paragraphs 1 and 2) payable in respect of a Junior
Co-operative Society shall be 20% of the fees payable by a registered society,
other than a Credit Union.