AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

Co-Operative Societies Act 2008

240. Existing directors and officers

1.      The existing directors and officers shall continue to hold office in accordance with the former Act and the by- the Society.

2.      Where new directors of a society are to be elected after the commencement of the Act, such directors shall be elected in accordance with this Act.









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement