 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
Co-Operative Societies Act 2008 11. Effect of by-laws The by- a society when registered bind the society and its members to the same extent as if they— a. had been signed and sealed by the society and by every member; and b. contained covenants on the part of each member and the legal representative of each member to observe the by-laws.    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back