Follow @SCJudgments
Login :
Advocate
|
Client
The Cooch Behar (Assimilation of Laws) Act, 1950
[Act No. 67 of 1950]
[7th December, 1950.]
Contents
Sections
Periculars
Title
The Cooch Behar (Assimilation of Laws) Act
1.
Short title and commencement
2.
Interpretation
3.
Assimilation of laws
4.
Provision for removal of difficulties
Back
Client Area
|
Advocate Area
|
Blogs
|
About Us
|
User Agreement
|
Privacy Policy
|
Advertise
|
Media Coverage
|
Contact Us
|
Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement