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1. Short title and commencement.- (1) This Act may be called the Cooch-Behar (Assimilation of Laws) Act, 1950. (2) It shall come into force on such date1 as the Central Government may, by notification in the Official Gazette, appoint. 1. 1st January, 1951, see Gazette of India, 1950, Part II, s. 3.    |
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