 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
Convert's Marriage Dissolution Act, 1866 5. When convert deserted by her, husband may sue If a 2[***] wife change her religion for Christianity, and if in consequence of such change her 2[***] husband, for the space of six continuous months, desert or repudiate her, she may sue him for conjugal society.    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back