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The Control of National Highways (Land and Traffic) Act, 2002 11. Vacancies in Tribunal.- If, for any reason other than temporary absence, any vacancy occurs in the office of the Presiding Officer of a Tribunal, then, the Central Government shall appoint another person in accordance with the provisions of this Act t fill the vacancy and the proceedings may be continued before the Tribunal from the stage at which the vacancy is filled.    |
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