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Contact Labour (Regulation and Abolition) Act, 1970 8. Medical attention (i) The Creche should have first-aid equipment kept in proper condition. (ii) Every child should be medically examined before admission. There should be medical check-up of the children once a month and their weight recorded once a month. (iii) A record of the periodical medical check-up and weighment should be entered in the record of medical examination of each child kept at the Creche.    |
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