Contact Labour (Regulation and Abolition) Act, 1970

6. Staff

Every Creche should be in the charge of a woman with midwifery qualification or training as Creche attendant. Where the number of children exceeds ten, the Creche attendant should be assisted by female ayahs at the rate of one ayah-

(a) for every 5 children up to one year;

(b) for every 10 children up to three years; and

(c) for every 15 children of over 3 years of age)

The ayahs should not be less than 30 years of age and should have knowledge and training in the handling of children.

Back

Index

Next