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Contact Labour (Regulation and Abolition) Act, 1970

5. Equipment

The Creche should have the following equipment at the rate of one for each child-

(i) Cradles or cots.

(ii) Beds or mattresses.

(iii) Cotton sheets.

(iv) Rubber sheets (for children below 3 years).

(v) Blankets.

(vi) Pillow with covers.









  

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