Contact Labour (Regulation and Abolition) Act, 1970
FORM XVI : MUSTER ROLL
[Rule 78(1)(a)(i)]
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Name and address of contractor
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Name and address of establishment in /under which contract is carried
on_____________________________
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Nature and location of work
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Name and address of Principal Employer_______________________
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For the month of _______________
______________________________
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Sl. No.
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Name of workman
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Father's / Husband's name
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Sex
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Date
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Remarks
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