AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

Contact Labour (Regulation and Abolition) Act, 1970

27. Validity of the license

Every license granted under Rule 25 or renewed under Rule 29 shall remain in force for twelve months from the date it is granted or renewed.









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement