The Continuance of Legal Proceedings Act, 1948

[Act No. 38 of 19481]

[3rd September, 1948.]

Contents:
Title	The Continuance of Legal Proceedings Act, 1948
Sections:	Parteiculars:
1.	Short title and extent
2.	Interpretation
3.	Continuance of legal proceedings
4.	Exclusion of time in computing period of limitation
5.	Repeal