The Contingency Fund of India Act, 1950

S. No	Contents
1.	Short title
2.	Establishment of the Contingency Fund of India
3.	Custody of the Contingency Fund and withdrawals there from
4.	Power to make rules

[14th August, 1950.]

An Act to  provide  for  the establishment  and  maintenance  of Contingency Fund.

BE it enacted by Parliament as follows:-