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Constitution of India, 1949

EIGHTH SCHEDULE

[Articles 344(1) and 351

Languages

1. Assamese.

2. Bengali.

2. Gujarati.

4. Hindi.

5. Kannada.

6. Kashmiri.

7. Konkani.

8. Malayalam.

9. Manipuri.

10. Marathi.

11. Nepali.

12. Oriya.

13. Punjabi.

14. Sanskrit.

15. Sindhi.

16. Tamil.

17. Telugu.

18. Urdu.









  

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