Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974
14. Repeal-
The maintenance of Internal Security (Amendment) Ordinance, 1974
(11 of 1974), shall, on the commencement of this Act, stand repealed and
accordingly the amendments made in the Maintenance of Internal Security Act,
1971 (26 of 1971), by the said Ordinance shall, on such commencement, cease to
have effect.