 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
Company Secretaries Act, 1980 Preamble (Act no. 56 of 1980) An Act to make provision for the regulation and development of the profession of Company Secretaries. Comment: The Act seeks to provide a benchmark for the qualifications and training required of company secretaries in view of their varied responsibilities. Be it enacted by Parliament in the Thirty-first Year of the Republic of India as follows :-    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back