Company Law Board Regulations, 1991
FORM NO.2
(See Regulation 17)
Misc. Application
No…………………………. of …………………….
In
Original Petition No.
………………………….of ……………………..
XXX …. Applicant
(Applicant/
Respondent)
versus
YYY …Respondent
(Respondent /
Applicant )
Brief facts leading
to the application
Relief or prayer:
Signature of the
Applicant
Signature of the
Authorised Representative
Place:
Date: