Companies (Amendment) Act, 2000

No. 53 of 2000 [13th December, 2000.]

Contents
Sections	Particulars
1	Short title and commencement
2	Amendment of section 2
3	Amendment of section 3
4	Amendment of section 4
5	Amendment of section 11
6	Amendment of section 16
7	Insertion of new section 17A
8	Amendment of section 22
9	Amendment of section 25
10	Amendment of section 39
11	Amendment of section 40
12	Amendment of section 43A
13	Amendment of section 44
14	Amendment of section 49
15	Amendment of section 54
16	Insertion of new section 55A
17	Amendment of section 56
18	Amendment of section 58A
19	Insertion of new sections 58AA and 58AAA.-After section 58A of the principal Act, the following sections shall be inserted, namely
20	Amendment of section 59
21	Amendment of section 60
22	Insertion of new section 60A and 60B
23	Amendment of section 63
24	Amendment of section 67
25	Amendment of section 68
26	Insertion of new section 68B
27	Amendment of section 69
28	Amendment of section 70
29	Amendment of section 72
30	Amendment of section 73
31	Amendment of section 75
32	Amendment of section 76
33	Amendment of section 77
34	Amendment of section 79
35>	Amendment of section 80
36	Amendment of section 80A
37	Amendment of section 84
38	Substitution of new section for section 86
39	Omission of section 88
40	Amendment of section 89
41	Amendment of section 95
42	Amendment of section 97
43	Amendment of section 107
44	Amendment of section 108
45	Amendment of section 111
46	Amendment of section 113
47	Amendment of section 115
48	Insertion of new sections 117A, 117B and 117C
49	Amendment of section 118
50	Amendment of section 127
51	Amendment of section 133
52	Amendment of section 137
53	Amendment of section 142
54	Amendment of section 143
55	Amendment of section 144
56	Amendment of section 146
57	Amendment of section 147
58	Amendment of section 148
59	Amendment of section 149
60	Amendment of section 150
61	Amendment of section 151
62	Amendment of section 152
63	Amendment of section 153A
64	Amendment of section 153B
65	Amendment of section 154
66	Amendment of section 157
67	Amendment of section 158
68	Amendment of section 159
69	Amendment of section 160
70	Amendment of section 162
71	Amendment of section 163
72	Amendment of section 165
73	Amendment of section 168
74	Amendment of section 173
75	Amendment of section 176
76	Amendment of section 187B
77	Amendment of section 187C
78	Amendment of section 188
79	Amendment of section 192
80	Insertion of new section 192A
81	Amendment of section 193
82	Amendment of section 196
83	Amendment of section 197
84	Amendment of section 197A
85	Amendment of section 198
86	Amendment of section 199
87	Amendment of section 201
88	Amendment of section 202
89	Amendment of section 203
90	Amendment of section 204
91	Omission of section 204A
92	Amendment of section 205
93	Amendment of section 205A
94	Substitution of new section for section 207
95	Amendment of section 209
96	Amendment of section 209A
97	Amendment of section 210
98	Amendment of section 211
99	Amendment of section 212
100	Amendment of section 215
101	Amendment of section 217
102	Amendment of section 218
103	Amendment of section 219
104	Amendment of section 220
105	Amendment of section 221
106	Amendment of section 223
107	Amendment of section 224
108	Amendment of section 226
109	Amendment of section 227
110	Amendment of section 232
111	Amendment of section 233
112	Amendment of section 233A
113	Amendment of section 233B
114	Amendment of section 234
115	Amendment of section 234A
116	Amendment of section 239
117	Amendment of section 240
118	Amendment of section 240A
119	Amendment of section 241
120	Amendment of section 242
121	Amendment of section 243
122	Amendment of section 245
123	Amendment of section 247
124	Omission of sections 248 and 249
125	Amendment of section 250
126	Amendment of section 250A
127	Amendment of section 251
128	Amendment of section 252
129	Omission of section 261
130	Amendment of section 269
131	Amendment of section 272
132	Amendment of section 274
133	Amendment of section 275
134	Amendment of section 276
135	Amendment of section 277
136	Amendment of section 279
137	Amendment of section 283
138	Amendment of section 286
139	Amendment of section 292
140	Insertion of new section 292A
141	Amendment of section 294
142	Amendment of section 295
143	Omission of section 298
144	Amendment of section 299
145	Amendment of section 300
146	Amendment of section 301
147	Amendment of section 302
148	Amendment of section 303
149	Amendment of section 304
150	Amendment of section 305
151	Amendment of section 307
152	Amendment of section 308
153	Amendment of section 309
154	Amendment of section 314
155	Amendment of section 318
156	Amendment of section 320
157	Amendment of section 322
158	Amendment of section 323
159	Omission of sections 324, 324A, 325, 325A, 326 to 348
160	Amendment of section 349
161	Amendment of section 350
162	Omission of sections 351 to 354
163	Amendment of section 355
164	Omission of sections 356 to 369
165	Amendment of section 370A
166	Amendment of section 371
167	Amendment of section 374
168	Omission of section 375
169	Substitution of new section for section 376
170	Omission of sections 377 to 383
171	Amendment of section 383A
172	Amendment of section 387
173	Amendment of section 388E
174	Amendment of section 391
175	Amendment of section 393
176	Amendment of section 394
177	Amendment of section 395
178	Amendment of section 398
179	Amendment of section 402
180	Amendment of section 404
181	Amendment of section 405
182	Amendment of section 407
183	Amendment of section 409
184	Amendment of section 416
185	Amendment of section 420
186	Amendment of section 423
187	Amendment of section 427
188	Amendment of section 445
189	Amendment of section 454
190	Amendment of section 469
191	Amendment of section 481
192	Amendment of section 485
193	Amendment of section 488
194	Amendment of section 491
195	Amendment of section 493
196	Amendment of section 495
197	Amendment of section 496
198	Amendment of section 497
199	Amendment of section 500
200	Amendment of section 501
201	Amendment of section 508
202	Amendment of section 509
203	Amendment of section 513
204	Amendment of section 514
205	Amendment of section 516
206	Amendment of section 542
207	Amendment of section 543
208	Amendment of section 547
209	Amendment of section 550
210	Amendment of section 551
211	Amendment of section 559
212	Amendment of section 560
213	Amendment of section 568
214	Amendment of section 583
215	Amendment of section 598
216	Insertion of new section 605A
217	Amendment of section 606
218	Amendment of section 615
219	Omission of section 618
220	Amendment of section 619
221	Amendment of section 621
222	Amendment of section 621A
223	Amendment of section 627
224	Amendment of section 629A
225	Amendment of section 630
226	Amendment of section 631
227	Amendment of section 635AA
228	Amendment of section 635B
229	Amendment of section 637
230	Amendment of section 640B
231	Amendment of section 642

An Act further to amend the Companies Act, 1956.

BE it enacted by Parliament in the Fifty-first Year of the Republic of India as follows:-