Companies (Amendment) Act, 2000
85.
Amendment of section 198.-
In
section 198 of the principal Act,-
(a)
in sub-section (1),-
(i)
the words "managing agent, secretaries and treasurers or" shall be
omitted;
(ii)
for the figures and word ", 350 and 351", the word and figures
"and 350" shall be substituted;
(iii)
proviso shall be omitted;
(b)
in sub-section (4), in the Explanation, the figures "348, 352," shall
be omitted.