Companies (Amendment) Act, 2000
75.
Amendment of section 176.-
In
section 176 of the principal Act,-
(a)
in sub-section (2), for the words "five hundred rupees", the words
"five thousand rupees" shall be substituted;
(b)
in sub-section (4), for the words "one thousand rupees", the words
"ten thousand rupees" shall be substituted.