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Companies (Amendment) Act, 2000 59. Amendment of section 149.- In section 149 of the principal Act,- (a) in sub-section (2A), for the words "five hundred rupees", the words "five thousand rupees" shall be substituted; (b) in sub-section (6), for the words "five hundred rupees", the words "five thousand rupees" shall be substituted.    |
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