Companies (Amendment) Act, 2000
230.
Amendment of section 640B.-
In
section 640B of the principal Act,-
(a)
in sub-section (1), for the figures and word "311, 326, 328, 329, 332,
343, 345, 346 or 352", the word and figures "or 311" shall be
substituted;
(b)
in sub-section (2), clause (d) shall be omitted.