Companies (Amendment) Act, 2000
210.
Amendment of section 551.-
In
section 551 of the principal Act, in sub-section (5),-
(a)
for the words "five hundred rupees", the words "five thousand
rupees" shall be substituted;
(b)
in the proviso, for the words "one thousand rupees", the words
"ten thousand rupees" shall be substituted.