Companies (Amendment) Act, 2000
135.
Amendment of section 277.-
In
section 277 of the principal Act,-
(a)
in sub-section (1),-
(i)
for the words "twenty companies", the words "fifteen
companies" shall be substituted;
(ii)
for the words "this Act", the words, brackets and figures "the
Companies (Amendment) Act, 2000" shall be substituted;
(b)
in sub-section (2),-
(i)
for the words "nineteen companies", the words "fourteen
companies" shall be substituted;
(ii)
for the words "this Act", the words, brackets and figures "the
Companies (Amendment) Act, 2000" shall be substituted;
(iii)
for the word "twenty" at both the places where it occurs, the word
"fifteen" shall be substituted. 136. Amendment of section 279.