Companies (Amendment) Act, 2000
13.
Amendment of section 44.-
In
section 44 of the principal Act,-
a. in sub-section (3),
for the words "five hundred rupees", the words "five thousand
rupees" shall be substituted;
b. in sub-section (4),
for the words "five thousand rupees", the words "fifty thousand
rupees" shall be substituted.