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Companies (Amendment) Act, 2000 127. Amendment of section 251. In section 251 of the principal Act,- (a) in the opening portion, for the figures and word "234 to 250" the figures and words "234 to 247 and 250" shall be substituted; (b) in clause (b), the words "managing agent, secretaries and treasurers" at both the places where they occur, shall be omitted.    |
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