Companies (Amendment) Act, 2000
1. Short title,
extent and commencement.-
1.
This
Act may be called the Electricity Act, 2003.
2.
It
extends to the whole of India except the State of Jammu and Kashmir.
3.
It
shall come into force on such date as the Central Government may, by notification,
appoint:
Provided
that
different dates may be appointed for different provisions of this Act and any
reference in any such provision to the commencement of this Act shall be
construed as a reference to the coming into force of that provision.