Companies Act, 2013

SCHEDULE VII

(See sections 135)

Activities which may be included by companies in their Corporate Social Responsibility Policies Activities relating to:—

      i.         eradicating extreme hunger and poverty;

     ii.         promotion of education;

    iii.         promoting gender equality and empowering women;

    iv.         reducing child mortlity and improving maternal health;

     v.         combating human immunodeficiency virus, acquired immune deficiency syndrome, malaria and other diseases;

    vi.         ensuring environmental sustainability;

   vii.         employment enhancing vocational skills;

  viii.         social business projects;

    ix.         contribution to the Prime Minister's National Relief Fund or any other fund set up by the Central Government or the State Governments for socio-economic development and relief and funds for the welfare of the Scheduled Castes, the Scheduled Tribes, other backward classes, minorities and women; and

     x.         such other matters as may be prescribed.

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