Companies Act, 2013
SCHEDULE VI
(See sections 55 and 186)
The
term “infrastructural projects” or “infrastructural facilities” includes the
following projects or activities:—
1. Transportation
(including inter modal transportation), includes the following:—
a.
roads,
national highways, state highways, major district roads, other district roads
and village roads, including toll roads, bridges, highways, road transport
providers and other road-related services;
b.
rail
system, rail transport providers, metro rail roads and other railway related
services;
c.
ports
(including minor ports and harbours), inland waterways, coastal shipping
including shipping lines and other port related services;
d.
aviation,
including airports, heliports, airlines and other airport related services;
e.
logistics
services.
1.
2. Agriculture,
including the following, namely:—
a.
infrastructure
related to storage facilities;
b.
construction
relating to projects involving agro-processing and supply of inputs to
agriculture;
c.
construction
for preservation and storage of processed agro-products, perishable goods such
as fruits, vegetables and flowers including testing facilities for quality.
1.
2.
3. Water management,
including the following, namely:—
a.
water
supply or distribution;
b.
irrigation;
c.
water
treatment.
1.
2.
3.
4. Telecommunication, including
the following, namely:—
a.
basic
or cellular, including radio paging;
b.
domestic
satellite service (i.e ., satellite owned and operated by an Indian
company for providing telecommunication service);
c.
network
of trunking, broadband network and internet services.
1.
2.
3.
4.
5. Industrial,
commercial and social development and maintenance, including the following,
namely:—
a.
real
estate development, including an industrial park or special economic zone;
b.
tourism,
including hotels, convention centres and entertainment centres;
c.
public
markets and buildings, trade fair, convention, exhibition, cultural centres,
sports and recreation infrastructure, public gardens and parks;
d.
construction
of educational institutions and hospitals;
e.
other
urban development, including solid waste management systems, sanitation and
sewerage systems.
1.
2.
3.
4.
5.
6. Power, including the
following:—
a.
generation
of power through thermal, hydro, nuclear, fossil fuel, wind and other renewable
sources;
b.
transmission,
distribution or trading of power by laying a network of new transmission or
distribution lines.
1.
2.
3.
4.
5.
6.
7. Petroleum and natural
gas, including the following:—
a.
exploration
and production;
b.
import
terminals;
c.
liquefaction
and re-gasification;
d.
storage
terminals;
e.
transmission
networks and distribution networks including city gas infrastructure.
1.
2.
3.
4.
5.
6.
7.
8. Housing, including
the following:—
a.
urban
and rural housing including public / mass housing, slum rehabilitation, etc;
b.
other
allied activities such as drainage, lighting, laying of roads, sanitation and
facilities.
1.
2.
3.
4.
5.
6.
7.
8.
9. Other miscellaneous
facilities/services, including the following:—
a.
mining
and related activities;
b.
technology
related infrastructure;
c.
manufacturing
of components and materials or any other utilities or facilities required by
the infrastructure sector like energy saving devices and metering devices;
d.
environment
related infrastructure;
e.
disaster
management services;
f.
preservation
of monuments and icons;
g.
emergency
services (including medical, police, fire and rescue).
10. such other facility
service as may be prescribed.