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The Companies (Donations to National Funds) Act, 1951
[Act No. 54 of 19511]
[17th October, 1951.]
Contents
Title
The Companies (Donations to National Funds) Act, 1951
Sections
Particulars
1.
Short title and extent
2.
Definitions
3.
Power of companies to make donations to certain National Funds
4.
Repeal of Act 35 of 1948
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