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Companies Act, 1956 SCHEDULE XII (See section 644) Enactments repealed Year No. Subject or short title 1913 VII The Indian Companies Act, 1913. 1942 LIV The Registration of Transferred Companies Ordinance. 1951 LII The Indian Companies (Amendment) Act, 1951. 1952 LI The Indian Companies (Amendment) Act, 1952.    |
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