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Companies Act, 1956 Sec 388 - Application of sections 269, 310, 311, 312 and 317 to managers. The provisions of sections 269, 310, 311 and 317 shall apply in relation to the manager of a company as they apply in relation to a managing director thereof, and those of section 312 shall apply in relation to the manager of a company, as they apply to a director thereof.    |
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