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The Commissions of Inquiry Act, 1952 8. Procedure to be followed by the Commission.- The Commission shall, subject to any rules that may be made in this behalf, have power to regulate its own procedure (including the fixing of places and times of its sittings and deciding whether to sit in public or in private) 5* * *. 5. Certain words omitted by Act 79 of 1971, s. 11.    |
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