The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts (Amendment) Act, 2018

[Act No. 28 of 2018]

[20th August, 2018.]

Contents:
Title	The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts (Amendment) Act, 2018
Sections:	Particulars:
1.	Short title and commencement
2.	Amendment of long title
3.	Amendment of section 1
4.	Amendment of section 2
5.	Substitution of Chapter heading
6.	Amendment of section 3
7.	Insertion of new section 3A
8.	Amendment of section 4
9.	Omission of section 9
10.	Amendment of section 12
11.	Insertion of new Chapter IIIA
12.	Amendment of section 13
13.	Amendment of section 14
14.	Amendment of section 15
15.	Amendment of section 17
16.	Amendment of section 20
17.	Insertion of new section 21A
18.	Insertion of Schedule
19.	Application of provisions of this Act to cases filed on or after its commencement
20.	Repeal and savings