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The Collection of Statistics (Amendment) Act, 2017
[Act No.21 of 2017]
[4th August, 2017.]
Contents
Title
The Collection of Statistics (Amendment) Act, 2017
Sections
Particulars
1.
Short title and commencement
2.
Amendment of section 1
3.
Amendment of section 2
4.
Insertion of new section 3A
5.
Amendment of section 9
6.
Amendment of section 33
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