The Collection of Statistics Act, 2008
Chapter I Preliminary
1. Short title,
extent and commencement. -
1.
This
Act may be called the Collection of Statistics Act, 2008.
2.
It
extends to the whole of India except the State of Jammu and Kashmir.
3.
It
shall come into force on such date as the Central Government may, by
notification in the Official Gazette, appoint.