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The Coir Industry Act, 1953 Act No. 45 of 1953 [23rd December, 1953.] 1[An Act to provide for the establishment of a Board for the development of the Coir Industry and for that purpose to levy a customs duty on coir fiber, coir yarn and coir products exported from India and for matters connected therewith.] BE it enacted by Parliament as follows:-    |
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