Coinage Act, 2011
23. Power to remove
difficulties.-
1.
If
any difficulty arises in giving effect to the provisions of this Act, the
Government may, by order published in the Official Gazette, make such
provisions, not inconsistent with the provisions of this Act as may appear it
to be necessary or expedient for removing the difficulty:
Provided that no such
order shall be made under this section after the expiry of five years from the
commencement of this Act.
2.
Every
order made under this section shall be laid, as soon as may be after it is
made, before each House of Parliament.