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1[32A. Power of the Board to make donation to the Gandhi National MemorialFund.-Notwithstanding anything contained in section 32, the Board may apply any part of the pool fund to the making of a donation to the Fund known as the Gandhi National Memorial Fund.] 1.Subs. by Act 50 of 1954, s. 18, for s. 31 (w.e.f. 1-8-1955). 2.Subs. by Act 48 of 1961, s. 10, for "section 32" (w.e.f. 19-4-1962). 3.Ins. by s. 10, ibid. (w.e.f. 19-4-1962). 4.Subs. by Act 23 of 1994, s. 12, for certain words. (w.e.f 14-1-1994). 5.Added by Act 16 of 1944, s. 3.    |
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