[13. Payment of proceeds of duty to the Board.] Rep. by the Cess Laws (Repealing and Amending) Act, 2006 (24 of 2006) s. 2 and First Schedule (w.e.f. 1-6-2006).
1. Subs. by Act 50 of 1954, s. 10, for ss. 8 and 9 (w.e.f. 1-8-1955).
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