The Code of Criminal Procedure (Amendment) Act, 1980

[Act No. 63 of 1980]

[26th December, 1980.]

Contents
Title	The Code of Criminal Procedure (Amendment) Act, 1980
Sections	Particulars
1.	Short title and commencement
2.	[Repealed.]
3.	[Repealed.]
4.	[Repealed.]
5.	[Repealed.]
6.	[Repealed.]
7.	[Repealed.]
8.	[Repealed.]
9.	[Repealed.]
10.	Saving of pending proceedings under sections 108, 109 and 110
11.	[Repealed.]