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Code of Civil Procedure, 1908

ORDER LI

PRESIDENCY SMALL CAUSE COURTS

1. Presidency Small Cause Courts.- Save as provided in rules 22 and 23 of Order V, rules 4 and 7 of Order XXI, and rule 4 of Order XXVI, and by the Presidency Small Cause Courts Act, 1882 (15 of 1882), this Schedule shall not extend to any suit or proceeding in any Court of Small Causes established in the towns of Calcutta, Madras and Bombay.









  

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