AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
  
    

Code of Civil Procedure, 1908

108. Procedure in appeals from appellate decrees and orders .-

The provisions of this Part relating to appeals from original decrees shall], so far as may be, apply to appeals-

(a) from appellate decrees, and

(b) from orders made under this Code or under any special] or local law in which a different procedure is not provided.









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement