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The Coasting-Vessels Act, 1838 8. Sealing certificate.- 1*** Such certificate of registry shall be scaled with the seal of the 5[Government of India], - and shall be signed by the person authorised to make such registry. 1. The words "And it is hereby enacted, that" rep. by Act 16 of 1874, s. 1 and Sch., Pt. I. 5. Subs. by the A. O. 1950, for "East India Company".    |
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