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The Coasting-Vessels Act, 1838 12. Production of certificate on demand.- 6*** The owner or owners or commander of every such vessel employed as aforesaid, fishing-vessel and harbour-craft shall produce, on demand thereof by any officer of the Customs 7*** or by any officer of the 8*** Navy, the certificate so directed to be applied for and obtained, in respect of such vessel employed as aforesaid, fishing-vessel or harbour-craft, as above mentioned. 6. The words "And it is hereby enacted, that" rep. by Act 16 of 1874, s. 1 and Sch., Pt. I. 7. The words "within the said State" omitted by Act 22 of 1952, s. 6. 8. The word "Indian" rep. by Act 12 of 1876, s. 1 and Sch., Pt. I.    |
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