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The Coal Mines Nationalisation Laws (Amendment) Act, 1986
Act No. 57 of 1986
[15th December, 1986.]
Contents
Title
The Coal Mines Nationalisation Laws (Amendment) Act, 1986
Sections
Particulars
1.
Short title and commencement
2-18
[Repealed.]
19.
Validation
20.
Repeal and saving
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