The Coal Mines Labour Welfare Fund (Repeal) Act, 1986

[Act No. 27 of 1986]

[23rd May, 1986.]

Contents
Title	The Coal Mines Labour Welfare Fund (Repeal) Act, 1986
Sections	Particulars
1.	Short title and commencement
2.	Definitions
3.	Repeal of Act 32 of 1947 and dissolution of Housing Board
4.	Consequential provisions
5.	Power of Central Government to direct vesting of rights in a Government company
6.	Continuation of suits, etc., against Central Government
7.	Moneys, etc., of the Fund to be credited to the Consolidated Fund of India
8.	Collection and payment of arrears of duty