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1. Short title and commencement.- (1) This Act may be called the Coal Mines Labour Welfare Fund (Repeal) Act, 1986. (2) It shall come into force on such date1 as the Central Government may, by notification in the Official Gazette, appoint.  |
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1. Short title and commencement.- (1) This Act may be called the Coal Mines Labour Welfare Fund (Repeal) Act, 1986. (2) It shall come into force on such date1 as the Central Government may, by notification in the Official Gazette, appoint. |
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