The Coal Grading Board (Repeal) Act, 1959

[Act No. 17 of 1959]

[9th May, 1959.]

Contents:
Title	The Coal Grading Board (Repeal) Act, 1959
Sections:	Particulars:
1.	Short title and commencement
2.	Definition
3.	Repeal of Act 31 of 1925 and dissolution of Coal Grading Board
4.	Consequential provisions